Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in Electricity (Removal of Difficulties) (Third) Order, 2005 (2)It shall come into force on the date of [publication in the official gazette] [Published in the Gazette of India, Extraordinary, Part II, Section 3(ii), dated 8.6.2005.].
