Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 97 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

97. Use of safety helmets and shoes.

- The employer shall ensure that all persons who are performing any work or services at a building or other-construction work, wear safety shoes and helmets provided by him conforming to the national standards.Chapter - XII Lifting Appliances and Gear