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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(d) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(d)for the transport of [Bamboo] [Inserted vide SRO No. 224/83-OGE No. 573, dated 17.5.1983.] timber and fire-wood bearing Orissa Forest Departments hammer mark where removal is covered by depot permit;