Section 7 in Chandigarh Advertisement Control Order, 1954
7. Restrictions in Prohibited Areas and Areas of Special Control.
- No person shall erect, exhibit, fix retain or display or cause to be erected, exhibited, fixed, retained or displayed any advertisement and sky-sign :-(a)in any street, road, a public park or part thereof in any place of public resort notified under clause 6 (a) of this Order; and(b)in areas of Special Control except in accordance with regulations indicated in the Advertisement Zoning Plans of the said Areas.Explanation :- The restrictions indicated in the Advertisement Zoning Plans shall be in addition to those mentioned in the other clauses of this Order.
