National Green Tribunal
Shantanu Sharma vs Union Of India on 17 March, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 117 of 2014
&
Original Application No. 499 of 2014
&
Original Application No.102 of 2014
(M.A. NOs. 858/2014,
872/2014, , 42/2015, 287/2015, 694/2015)
Shantanu Sharma Vs Union of India & Ors.
&
Anupam Raghav & Anr. Vs. U.O.I. & Ors.
&
Sandplast (India) Ltd. & Ors. Vs. MoEF & Ors
CORAM: HON'BLE MR. JUSTICE U.D. SALVI, JUDICIAL MEMBER
HON'BLE MR. RANJAN CHATTERJEE, EXPERT MEMBER
Original Application No. 499 of 2014
Present: Applicant : Appearance not marked
Respondent No. 1: Mr. Vikas Malhotra Adv.
Respondent Nos.2-5,10-11: Ms. Savitri Pandey and Ms. Azma Parveen, Advs. Respondent Nos. 6 to 9: Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Advs. Andaman & Nicobar Island : Mr. Sarthak Chaturvedi, Mr. Rohit Panda and Devendra Nath Tripathi, Advs.
For State of Meghalaya : Mr. Ranjan Mukherjee, Mr. Upendra Mishra and Ms. Aprajita, Advs.
For State of TN & TNPCB : Mr. R. Rakesh Sharma, Adv. For State of Mizoram : Mr. Ravi Kant Pal, Mr. Pragya Sharma, Advs. Original Application No.102 of 2014 Present: Applicant: Mr. Tasneem Ahmadi, Mr. Shubhi Khera, Advs.
Respondent No. 1 Mr. Vikas Malhotra , Adv. Respondent No. 2 & 115 Mr. Neeraj K. Gupta, Adv. Respondent No. 3 : Mr. B.V. Niren, Adv. For Sikkim : Ms. Aruna Mathur, Mr. Avneesh Arputham and Ms. Anuradha Arputham, Advs.
For CPCB : Mr. Rajkumar, Adv. with Ms. Niti Choudhary, LA For Assam : Ms. Kankana Arandhara and Ms. Deepika Ghatowar, Advs.
Respondent No. 6 & 39 : Mr. Anil Shrivastav, Mr. Sanyam Saxena and Mr. Pranav, Advs.
For State of Mizoram : Mr. Ravi Kantpal and Mr. Pragyan Sharma, Advs. For State of Meghalaya : Mr. Ranjan Mukherjee, Mr. Upendra Mishra and Ms. Aprajita Mukherjee, Advs.
Respondent No. 17,36,56,78 & 98 Mr. Atul Jha, Adv. For North and South MCD : Ms. Puja Kalra, Adv. Respondent No. 116 : Mr. Santosh Kumar and Mr. Ram Gupta, Advs. For DPCC : Mr. Biraya Mahopatra and Mr. Dinesh Jindal, LC Respondent No. 30, 50, 70, 92, 112: Mr. Raman Yadav and Mr. Dalsher Singh, Advs.
Respondent No.109 : Mr. Jayant Kumar Sood, Adv. Respondent No. 132 : Mr. Anand Vermaa, Adv. Respondent No. 63 : Mr. Mukesh Verma, Adv. For State of MP : Mr. V.K. Shukla, Adv.
For CECB & RCECB : Ms. Yogmaya Agnihotri, Adv. For Nagaland PCB : Ms. K. Enatoli Sena, Adv. For State of Jharkhand : Ms. Priyanka Sinha and Ms. Anu Tyagi, Advs. For State of Goa and GSPCB: Mr. Atmaram N.S. Nadlem and Mr. S.S. Rebella, Mr. Anuj, Mr. Anshuman Srivastava and Mr. Keere Sardinha, Advs.
Respondent No. 121 : Mr. D. Bhadra, Adv. For MPPCB : Mr. Rajul Shrivastava, Adv. For MCD : Mr. Balendu Shekhar and Mr. Akshay Abrol, Advs.
1For UT of Lakshdweep : Dr. Abhishek Atrey and Mr. Sumit Razora, Advs. For State of Gujrat & GPCB: Mr. Dhruv Pal, Ms. Vinakshi Kadam and Ms. Hemantika Wahi, Advs.
For PCB Assam : Mr. Shuvodeep, Adv.
for Maghalaya SPCB : Mr. Tayenjam Momo Singh, Adv.
For NALCO : Mr. Ashok Gupta, Sr. Adv. and Mr. Ghanshyam, Adv.
Respondent No. 105 : Mr. Pankaj Kr. Mishra and Mr. Ajit S. Bhasme, Advs.
For NDMC : Ms. Sakshi popli, Adv.
For Respondent No. 75 & 95: Mr. Guntur Prabhakar and Mr. Guntur Promod Kumar, Advs.
For Manipur SPCB : Mr. Sapam Biswojit Meitei, Mrs. Vijayanand Sharma and Mrs. Kalyani, Advs.
For M/o. Cool and DGMS : Mr. B.V. Niren, Adv. For State of Karnataka : Mr. Devraj Ashok, Adv.
For JSPCB : Mr. Jayesh Gaurav, Adv.
For RSPCB : Mr. Shiv Mangal Sharma and Mr. Saurabh Rajpal,
Advs.
For State of Telangana : Mr. Palwai Venkat Reddy and Mr. Prashant Tyagi, Advs.
For State of J&K : Mr. G.M. Kawoosa, Adv. & Ms. Antima Bazaz, Adv. Respondent No. 130 :Mr. Ajit Pudussery, Adv. SPCB orisha : Mr. A.K. Pandey, Mr. M. Paikaray, Advs. & Mr. S. Panda, Adv.
For State of Rajasthan, R-28, 48, 68, 90, 110 & 127 : Mr. Ajay Choudhary, Adv. Respondent No. 24 & 85 : Mr. Preshit Surshe, Adv. For State of Kerala & KSPCB: Mr. Jogy Scaria, Adv. and Ms. Beena Victor, Advs. For State of M.P. : Mr. V.V. Shukhla, Adv.For For Andaman & Nicobar Admn.: Mr. Sarthak Chaturavedi, Mr. Rohit Pandey and Mr. D.N. Tripathi, Advs.
For Tamil Nadu & TNPCB : Mr. R. Rakesh Sharma , Aadv. Respondent No. 4, 12 & 128: Mr. Sandeep Mahapatra, Adv. and Mr. Kayesh Begg, Adv.
Respondent Nos. 13 : Mr. Om Prakash, Adv. and Dr. Kumar Jwala, Advs. Respondent No. 106 : Mr. Ravin Dubey, Adv. Respondent NO. 11 : Mr. 0m Prakash, Adv. Respondent No. 04 : Mr. Kuldeep, Adv.
Respondent No. 47 & 67 : Mr. Shubham Bhalla, Adv. State of Tripura : Mr. Gopal Singh, Mr. Rituraj, Mr. Shrey and Mr. Aditya Raina, Advs.
For UPPCB : Mr. Pradeep Misra, Mr. Daleep Kr. Dhyani and Mr. Suraj Singh, Advs.
For DJB : Mr. Suresh Tripathy, Adv.
For GAIL Gas : Mr. Shrun Sarma, Adv.
For UT of Puducherry : Mr. Abhimanyu Garg, Ms. Gayatri Jamwal, Advs.
For State of Haryana & HSPCB: Mr. Anil Grover with Mr. Rahul Khurana and Mishal Vig, Advs.
For DD, DNH : Mr. D.K. Thakur, Mr. Deepak Jain and Mr. Alok Jain, Advs.
For HPPCB : Mr. D.K. Thakur, Adv.
Respondent No. 5 & 131 Mr. Bharat Sanghal, Adv. & Ms. Vernika Tomar, Adv.
For Indian Metals and Ferro Alloys: Mr. Haaris Fagde and Ms. Shevdha, Adv. For Respondent 113 : Mr. Amit Agarwal, Adv. For 31, 51, 71 & 93 : Mr. Vikas Kar Gupta and Mr. Amit Agarwal, Advs.
For WBPCB : Ms. Asha Nayar Basu, Adv.
For State of Bihar& BSPCB : Mr. Rudreshwar Singh and Mr. Gautam Singh, Adv. Original Application No. 117/2014 Applicant : Mr. Shantanu Sharma, Adv. Mr. Syed Meesam, Adv.
MoEF : Mr. Vikas Malhotra Advs.
State of Tripura : Mr. Gopal Singh, Mr. Rituraj, Mr. Shrey and Mr. Aditya
Raina, Advs.
Tamil Nadu & TNPCB : Mr. R. Rakesh Sharma , Aadv.
Sikkim : Mr. Aruna Mathur, Mr. Avneesh Arputham and Ms.
Anuradha Arputham, Advs.
2
Respondent No. 5 : Mr. Shuvodeep, Adv. for PCB Assam
Respondent No. 52 : Mr. V.K. Shukla, Adv. for State of MP
For Andaman & Nicobar Admn.: Mr. Sarthak Chaturavedi, Mr. Rohit Pandey and Mr. D.N. Tripathi, Advs.
For State of Meghalaya : Mr. Ranjan Mukherjee, Mr. Upendra Mishra and Ms. Aprajita Mukherjee, Advs.
For State of Nagaland & Nagaland PCB : Mr. K. Enatsli Semi, Adv. For GNCTD/DPCC : Mr. Biraja Mahopatra, Adv. For CPCB : Mr. Rajkumar, Adv. with Ms. Niti Choudhary, LA For UT of Lakshdweep : Dr. Abhishek Atrey and Mr. Sumit Razora, Advs. For State of Arunachal Pradesh & PCB : Mr. Anil Sharma, Mr. Sanyam Saxena and Mr. Pranav, Advs.
For State of Mizoram : Mr. Ravi Kantpal and Mr. Pragyan Sharma, Advs. For UPPCB : Mr. Pradeep Misra, Mr. Daleep Kr. Dhyani and Mr. Suraj Singh, Advs.
For State of Bihar & BSPCB: Mr. Rudneshwar Singh and Mr. Gautam Singh, Advs. For State of Maharashtra : Mr. Preshit Surshe, Adv. Respondent No. 24 & 36 : Mr. Mukesh Verma, Adv. For State of Haryana & HSPCB: Mr. Anil Grover with Mr. Rahul Khurana and Mishal Vig, Advs.
For State of Goa and GSPCB: Mr. Atmaram N.S. Nadlem and Mr. S.S. Rebella, Advs. For State of Kerala : Mr. Jogy Scaria & Ms. Beena Victor, Adv. For MPPCB : Mr. Rajul Shrivastav, Adv. For State of Gujrat & GPCB: Mr. Dhruv Pal, Ms. Vinakshi Kadam and Ms. Hemantika Wahi, Advs.
Respondent no. 22 & Maghalaya
SPCB : Mr. Tayenjam Momo Singh, Adv.
Respondent No. 3 : Ms. Sonia Sharma, Adv.
Respondent No. 28 : Mr. A.K.Panda, Sr. Adv., Mr. M. Paikaray and Mr. S.
Panda, Advs.
For North & South MCD : Mr. Puja Kalra, Adv.
Respondent No. 65 : Ms. Savitri Pandcy, Adv.
Respondent No. 46 : Mr. Suryanarayana Singh, Sr. AAG
For State of Manipur PCB ; Mr. Sapam Biswojit Meitei and Mr. Vijay Anand Sharma and Mrs. Kalyani, Advs.
For State of Assam : Ms. Kankani Arudhara and Ms. Deepika Ghatowar, Advs.
For JSPCB : Mr. Jayesh Gaurav, Adv.
For State of Karnataka : Mr. Devraj Ashok, Adv.
For RSPCB : Mr. Shiv Mangal Sharma, AAG and Mr. Saurabh Rajpal,
Adv.
For State of MP : Mr. V.K. Shukhla, Adv.
Date and Orders of the Tribunal
Remarks
Item No.
7to9
March 17, Heard. Perused. Record.
2016
The Learned Counsel appearing on behalf of the Applicant in Original Application No. 102 of 2014 submits that she will place before the Tribunal the status as regards the completion of the pleadings in the present application i.e. Original Application No. 102 of 2014 as well as in the other two cases i.e. Original Application No. 117 of 2014 and Original Application No. 499 of 3 2014 also concerned with the issue of fly ash.
Permission is granted. The Learned Counsel appearing for the applicant in Original Application No. 102 of 2014 is permitted to inspect the records of the present case as well as the records of the other two cases. Court Master to give necessary assistance in preparing such Status Report.
List these matters on 28th April, 2016.
..........................................,JM (U.D. Salvi) ..........................................,EM (Ranjan Chatterjee) 4