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Punjab-Haryana High Court

Parkash Kaur vs Hardyal Singh And Others on 10 December, 2013

Author: Rajan Gupta

Bench: Rajan Gupta

IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH


                                C.R.No. 5936 of 2012 (O&M)
                                Date of decision : December 10, 2013


Parkash Kaur
                                                               ....Petitioner
                                     Versus
Hardyal Singh and others.
                                                            ....Respondents

CORAM : HON'BLE MR. JUSTICE RAJAN GUPTA


Present :    Mr.J.S.Gill, Advocate
             for the petitioner.

             Mr.M.S.Gill, Advocate
             for respondent no.1.

             Mr.D.S.Virk, Advocate
             for respondent Nos. 2 to 5.


Rajan Gupta, J. (Oral)

Learned counsel for the petitioner submits that he may be allowed to withdraw this revision petition. Prayer is not opposed by learned counsel for the respondents.

In view of above, this revision petition is dismissed as withdrawn.


                                                 ( Rajan Gupta)
December 10, 2013                                        Judge
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