Punjab-Haryana High Court
Parkash Kaur vs Hardyal Singh And Others on 10 December, 2013
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.R.No. 5936 of 2012 (O&M)
Date of decision : December 10, 2013
Parkash Kaur
....Petitioner
Versus
Hardyal Singh and others.
....Respondents
CORAM : HON'BLE MR. JUSTICE RAJAN GUPTA
Present : Mr.J.S.Gill, Advocate
for the petitioner.
Mr.M.S.Gill, Advocate
for respondent no.1.
Mr.D.S.Virk, Advocate
for respondent Nos. 2 to 5.
Rajan Gupta, J. (Oral)
Learned counsel for the petitioner submits that he may be allowed to withdraw this revision petition. Prayer is not opposed by learned counsel for the respondents.
In view of above, this revision petition is dismissed as withdrawn.
( Rajan Gupta)
December 10, 2013 Judge
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