Section 1 in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977

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Section 1 in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977

1. Short title and commencement.

(1)This Act may be called the Salary and Allowences of Leaders of Opposition in Parliament Act, 1977.

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1st November, 1977, see Notification No. G.S.R. 664 AEQ, dated 1st November, 1977 Gazette of India, Extraordinary, 1977. Pt. II, Section 3(i)p. 2075.