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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(2)(a) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(a)all properties, funds and dues which are vested in, or realisable by, the Corporation shall vest in or be realisable by the State Government ;