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[Cites 0, Cited by 0] [Section 49B(1)] [Section 49B] [Entire Act]

State of Tamilnadu - Subsection

Section 49B(1)(c) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(c)if implemented, is likely to cause financial loss to the institution or endowment, danger to human life, health or safety, or is likely to lead to a riot or breach of peace; or