Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 246(7)] [Section 246] [Entire Act]

State of Karnataka - Subsection

Section 246(7)(c) in Karnataka Panchayat Raj Act, 1993

(c)direct that the defects or irregularities pointed out in the audit report or any of them shall be removed or remedied by the Grama Panchayat.