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State of Madhya Pradesh - Section

Section 20 in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983

20. Saving.

- Nothing in the Madhya Pradesh Cinemas (Regulation) Rules, 1972 shall apply to cinemas to which these rules apply.Form I(See Rule 9)Application for licence under Rule 9 of the Madhya Pradesh Cinemas (Exhibition of Film by [Video Cassette Recorder/Player] [Substituted by Notification No. F. 18-22-89-C-XXX, dated 1-10-1996.] Licensing Rules, 1983