Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(5) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014 (5)The Agency shall not use in its name the words like "Indian", "National" or any other such words, which give the impression of any Government patronage.
