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[Cites 0, Cited by 0] [Section 284] [Entire Act]

State of West Bengal - Subsection

Section 284(10) in The West Bengal Motor Vehicles Rules, 1989

(10)[ The fee for inspection and test of a model or modification of, or on. a model under rule 273 shall be as specified in Schedule A.] [Sub-rule (10) substituted vide clause (26)(a) of the Notification No. 2668-WT/3M-151/36 dated 4.5.1998 (w.e.f. 4.5.1998).]