Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(iv) in Dowry Prohibition Act - Power of Public Officers

(iv)shall render assistance to the police in investigating the complaint filed under the Act and the Court in the trial of the case