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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(d) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(d)the name and situation of the bonded warehouse in the State to which the liquor is to be consigned.