Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 54 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 54. The cost of performance audit: -The Chancellor shall cause a performance audit of the University every five years and the cost of performance audit shall be borne by the University.
