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[Cites 0, Cited by 0] [Section 102A(3)] [Section 102A] [Entire Act]

State of Uttarakhand - Subsection

Section 102A(3)(f) in Uttarakhand Co-Operative Societies Act, 2003

(f)to evaluate existing schemes and suggest new schemes for co-operative development especially for the development of backward classes and economically weaker sections of the society;