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Supreme Court - Daily Orders

Bharat Bhushan Jain vs Union Of India on 19 January, 2015

Bench: M.Y. Eqbal, Kurian Joseph

     ITEM NO.41                             COURT NO.11                SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   35265/2014

     (Arising out of impugned final judgment and order dated 14/07/2014
     in RSA No. 54/2002 passed by the High Court Of Delhi At New Delhi)

     BHARAT BHUSHAN JAIN AND ORS                                       Petitioner(s)

                                                   VERSUS

     UNION OF INDIA AND ORS                                            Respondent(s)

     I.A. Nos. 1 and 2
     (Application for permission to file adeditional documents and
     exemption from filing O.T.)

     Date : 19/01/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE KURIAN JOSEPH

     For Petitioner(s)
                                      Mr. Nagendra Rai, Sr.Adv.
                                      Mr. Abhay Kumar,Adv.
                                      Mr. Tenzing Tsering, Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed.





                      (Sukhbir Paul Kaur)                        (Indu Pokhriyal)
                         Court Master                              Court Master




Signature Not Verified

Digitally signed by
Sukhbir Paul Kaur
Date: 2015.01.20
16:52:57 IST
Reason: