Supreme Court - Daily Orders
Bharat Bhushan Jain vs Union Of India on 19 January, 2015
Bench: M.Y. Eqbal, Kurian Joseph
ITEM NO.41 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35265/2014
(Arising out of impugned final judgment and order dated 14/07/2014
in RSA No. 54/2002 passed by the High Court Of Delhi At New Delhi)
BHARAT BHUSHAN JAIN AND ORS Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
I.A. Nos. 1 and 2
(Application for permission to file adeditional documents and
exemption from filing O.T.)
Date : 19/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s)
Mr. Nagendra Rai, Sr.Adv.
Mr. Abhay Kumar,Adv.
Mr. Tenzing Tsering, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.01.20
16:52:57 IST
Reason: