Madhya Pradesh High Court
M/S Ravi Construction Co. vs Bharat Sanchar Nigam Limited on 9 February, 2018
THE HIGH COURT OF MADHYA PRADESH
AA-41-2013
( M/S RAVI CONSTRUCTION CO. Vs BHARAT SANCHAR NIGAM LIMITED)
1
Jabalpur, Dated : 09-02-2018
At the request of Shri B.P. Singh, Advocate for the appellant, list
next week.
(HEMANT GUPTA)
sh
CHIEF JUSTICE
e ad Digitally signed by SUDESH KUMAR SHUKLA Pr Date: 2018.02.09 17:32:47 +05'30' shukla a hy ad M of rt ou C h ig H