Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in Orissa Government Vehicles (Control and Use) Rules, 1978

1. Short title and commencement.

- (i) These rules may be called "Rules Regulating Control and Use of Government Vehicles".
(ii)These rules are not applicable to vehicles for which special rules have been framed by Government.
(iii)They shall come into force immediately.