[Cites 0, Cited by 0]
[Section 26]
[Entire Act]
State of Jharkhand - Subsection
Section 26(7) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017
| S. No | Personnel/ Staff | Number |
| 1 | Person-in-charge (Superintendent) | 1 |
| 2 | Probation Officer/Child Welfare Officer/CaseWorkers (NGOs) A Child Welfare Officer may be designated asRehabilitation-cum-Placement Officer | 3 |
| 3 | Counselor/ Psychologists/mental health expert | 2 |
| 4 | House Mother/ House Father | 4 |
| 5 | Educator/ Tutor | 2(Part time) |
| 6 | Medical Officer (Physician) | 1 (on call) |
| 7 | Para-medical staff/ Staff Nurse/Nursing Orderly | 1 |
| 8 | Store Keeper cum Accountant | 1 |
| 9 | Art & Craft & activity teacher | 1(Part time) |
| 10 | PT Instructor-cum-Yoga trainer | 1 (Part time) |
| 11 | Cook | 2 |
| 12 | Helper | 2 |
| 13 | House keeping | 2 |
| 14 | Driver | 1 |
| 15 | Gardener | 1(Part time) |