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[Cites 0, Cited by 0] [Section 316] [Entire Act]

State of Rajasthan - Subsection

Section 316(1) in Rajasthan Panchayati Raj Rules, 1996

(1)The Office of Panchayati Raj Institution shall be lodged and held in the building specially constructed for the purpose or in any other public building available at its headquarters.