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NCT Delhi - Section

Section 90 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

90. Record of persons and things passed into or out of the jail.

- The gatekeeper shall keep a record, in the prescribed register, of the names of all persons whomsoever who at any time pass into or out of the jail, with the hour and minute, Of the entrance and exist of every such person, and, as far as may be, the name and a sufficient description of every article of whatever kind passed into or but of the jail.