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State of Odisha - Section

Section 22 in The Orissa Irrigation Rules, 1961

22. Regulation of water-supply in case of insufficiency of the water in the irrigation work.

- [Section 20] - If for any cause, water in the irrigation work is insufficient to meet fully all demands for water, question regarding the allotment of the available supply and quantity and regulation thereof, shall subject to the general or special orders of the State Government, if any, be determined by the Irrigation Officer.