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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Uttar Pradesh - Subsection

Section 235(1)(e) in The U.P. Municipalities Act, 1916

(e)the mains or pipes in which fire-plugs are to be fixed and the places at which keys of the fire-plugs are to be deposited;