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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Goa - Subsection

Section 197(2) in Goa Prisons Rules, 2006

(2)Custody and deposit of keys of women's barracks. - The keys of the women's barracks and cells shall be deposited by the Matron or Lady Warden in a separate key box which shall have a glass front. The key box shall be locked and sealed by the Matron with the Superintendent's seal. The Matron shall keep key of the key box.