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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 124(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)In the case of arms for service, arms for training, ammunition for practice and ammunition for training, the relevant information regarding the number of men or whom particular categories of arms are required, the total entitlement according to the scales in sub-rule (2) of rule 123, the number on charge and the number required shall be shown in the indent.