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State of Madhya Pradesh - Section

Section 68 in The M.P. Zila Panchayats (Accounts) Rules, 1999

68. Adoptation of Annual Accounts and Annual Report.

- The Annual Accounts and the Administration Report, as approved by the General Administration Committee, shall be approved and adopted at the General Body meeting by the Zila Panchayat on or before 15th day of June each year.