Supreme Court - Daily Orders
Punjab National Bank vs B.K Usha Devi on 7 August, 2020
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.11 COURT NO.5 SECTION IV-A
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.10064/2020
(Arising out of impugned final judgment and order dated 03-01-2020
in WA No.2595/2012 passed by the High Court Of Karnataka At
Bengaluru)
PUNJAB NATIONAL BANK Petitioner(s)
VERSUS
B.K. USHA DEVI Respondent(s)
(FOR ADMISSION and I.R.; IA No.50080/2020 – FOR EXEMPTION FROM
FILING AFFIDAVIT; and, IA No.50078/2020 – FOR CONDONATION OF DELAY
IN REFILING/CURING THE DEFECTS)
Date : 07-08-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Rajesh Kumar-I, AOR
Mr. Anant Gautam, Adv.
Mr. Nipun Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let this matter be listed along with SLP (Civil) Nos.8610-8611 of 2020 on 13.08.2020 before the appropriate Bench.
(MUKESH NASA) (PRADEEP KUMAR) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by INDU MARWAH Date: 2020.08.08 11:10:47 IST Reason: