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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(4) in Sikkim Shops and Commercial Establishments Act, 1983

(4)Registration certificate granted under sub-section (2), shall be valid upto the end of the year for which it is granted An application for the renewal of a registration certificate shall- be submitted not less than fifteen days before the date of expiry of the registration certificate or of the renewed registration, as the case may be, and shall be accompanied by such fees as may be prescribed and the renewed registration certificate shall be in such form, as may be prescribed.