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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(ii) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(ii)A member whose pay in the existing pay scale is more than the minimum of the new pay scale [X X X] [Deleted by Notification No. Estt. (M) F. 18(a) 95 DLE/96 dated 8-11-1977, GSR 213, Published in Rajasthan Gazette, Part IV-C, dated 17-11-1977, page 630.] shall have his pay fixed in the new pay scale at a stage next above his pay in the existing pay scale.