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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 79(1)(e) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(e)a notice asking a dealer to show cause why he should not be prosecuted for an offence under this Regulation;