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[Cites 0, Cited by 0] [Section 115D(15)] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(15)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)The supersession of the Managing Committee of APCOB/DCCB under Section 34 of the Act shall be done only in consultation with the RBI.