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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(ii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(ii)All seats in University Colleges/ Government Colleges/Aided Colleges and Category-A seats in Un-Aided Non-Minority Institutions offering B.Ed. Course shall be reserved in favour of SC/ST/BC as follows: