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[Cites 0, Cited by 0] [Section 313(1)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)have completed 18 years pensionable service reckoned up to and for the 14th August of the year in which the recommendations are submitted, with a continuous record of "Very Good" character;