Bombay High Court
Eknath Rajdhar Beedkar vs The State Of Maharashtra, Through ... on 18 November, 2025
1 of 4 929-FA.2149.2020
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
929 FIRST APPEAL NO. 2149 OF 2020
THE EX. ENGINEER, MINOR IRRIGATION DIV. NO. 1 AURANGABAD
THR GMIDC, AURANGABAD
VERSUS
BAPU NATHU BORSE
...
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Mr. R. S. Deshmukh h/f. Ms. Vikhyati Jain and Mr. Sudhir G. Bhalerao,
Advocate for Appellant in all the matters;
Mr. A. D. Wange, AGP for Respondent-State in all the matters.
Mr. Hemraj P. Kshirsagar, Advocate for Respondent in all the matters.
...
CORAM : NEERAJ P. DHOTE, J.
DATE : 18th NOVEMBER, 2025
P.C.:-
1. It is informed that the acquiring body has engaged the services of Mr. R. S. Deshmukh, learned Senior Advocate instructed by Ms. Vikhyati Jain, learned Advocate, who seeks time. Mr. Hemraj Kshirsagar, learned Advocate for Respondent is present.
2. By consent of both sides, stand over to 11th November 2025.
(NEERAJ P. DHOTE, J.) Tauseef