Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(ii) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (ii)"Appointing Authority" means the authority empowered to make appointment and in the case of the officers, it is the Executive Committee.
