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State of Tripura - Section

Section 91 in Tripura Excise Rules, 1962

91. Admittance of persons into distilleries and warehouses.

- Distilleries and warehouses shall be open only for the entrance and exit of persons who have business within them. Except with the permission of the Collector or the officer-in-charge no one except the contractors, distillers and licensees of warehouses, their servants and licensed vendors who have come to purchase spirits, shall be allowed to enter the premises on any pretext. A register shall be kept of the names of all persons employed by contractors, distillers or licensees of warehouses, and all recognised employees will be supplied with passes for ingress and egress.