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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3) in The M.P. Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000

(3)In case the money realized from sale of properly attached is not enough to cover the shortfall, the Special Court shall decide for imposing such fine to cover the shortfall as may be necessary for the equitable distribution among the depositors.