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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

(2)The Commission shall scrutinize the applications and cause the list of candidates prepared on the basis of quality marks to be calculated in the manner specified in the Appendix. The maximum quality marks shall be fifty-five.