Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(1)(c) in Telangana Assigned Lands (Prohibition of Transfers) Act, 1977 (c)the State Bank of India constituted under the State Bank of India Act, 1955;(Central Act 23 of 1955).