Section 101 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
101. Supply of Baiter.
- Convicts required to wear fetters shall be supplied, with pliable gaiters and gaips, and convicts allowed to pass out of the jail, shall be supplied with a gaiter to wear beneath the ankle ring in all seasons.
