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Punjab-Haryana High Court

Jiwan Pal Singh And Another vs State Of Punjab And Others on 29 April, 2009

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH.

                                                   C.W.P. No. 6436 of 2009
                                        DATE OF DECISION : 29.04.2009

Jiwan Pal Singh and another

                                                          .... PETITIONERS

                                  Versus

State of Punjab and others

                                                       ..... RESPONDENTS


CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL


Present:     Ms. J.J. Kaur, Advocate,
             for the petitioners.

                         ***

SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioners states that she may be permitted to withdraw this petition with liberty to the petitioners to file fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.




April 29, 2009                             ( SATISH KUMAR MITTAL )
ndj                                                 JUDGE