Punjab-Haryana High Court
Jiwan Pal Singh And Another vs State Of Punjab And Others on 29 April, 2009
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
C.W.P. No. 6436 of 2009
DATE OF DECISION : 29.04.2009
Jiwan Pal Singh and another
.... PETITIONERS
Versus
State of Punjab and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
Present: Ms. J.J. Kaur, Advocate,
for the petitioners.
***
SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioners states that she may be permitted to withdraw this petition with liberty to the petitioners to file fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
April 29, 2009 ( SATISH KUMAR MITTAL ) ndj JUDGE