Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(4) in The Jammu and Kashmir Protection of Human Rights Act, 1997 (4)[ The headquarters of the Commission shall be at Srinagar.] [Substituted by Act No. XXVII of 2002, section 2.]
