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[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(5)(a) in First Statutes of the University of Udaipur

(a)It shall be a policy effected by the subscriber himself on his own life and shall (unless it is a policy expression the face of it to be for the benefit of his wife, or of his wife and children or any of them) be such as as may be legally assigned by the subscriber himself to the University.