Section 34(2) in Gorkhaland Territorial Administration Act, 2011
(2)The Gorkhaland Territorial Administration shall, until the Zilla Parishad is constituted under sub-section (1), exercise all the powers of the Zilla Parishad under section 153, 154. 155, 156, 157, 158, 159, 160, 161 and 162 of the West Bengal Panchayat Act, 1973.
