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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(A) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(A)For Bachelor of Physical Education Course. - (i) Candidates should have passed the three year Bachelor Degree examination in any faculty (10 plus 2 plus 3 pattern) or any examination recognized as equivalent thereto by the Universities in Andhra Pradesh. However, the candidates who appeared for the final year degree examination are also eligible to appear for the test but such candidates should produce the pass certificate at the time of admission.