Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 1 in The State Newspapers (Incitements to Offence) Act, Samvat 1971

1. Short title and extent.

(1)This Act may be called the Jammu and Kashmir State Newspapers (Incitements to Offences) Act, Samvat 1971.
(2)It extends to the whole of Jammu and Kashmir State.