Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 6 in Tamil Nadu Village Panchayats (Restrictions and Control Over Execution of Kudimaramat by Village Panchayat-Levy of Fees by Village Panchayats) Rules, 1999

6. Rights of the village panchayat to spend the proceeds of the fee.

- The proceeds of the fee shall be constituted into a separate fund and shall be spend at the discretion of the village panchayat on the maintenance or repair of the irrigation work concerned and shall not be utilised for any other purpose.