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State of West Bengal - Section

Section 24 in The West Bengal Factories Rules, 1958

24. Temperature to be recorded at each hygrometer.

- At each hygrometer maintained in accordance with rule 21, correct wet and dry bulb temperatures shall be recorded thrice daily during each working day by competent person nominated by the Manager and approved by the Inspector. The temperature shall be taken between 7 a.m. and 9 a.m., between 11 a.m. and 2 p.m. (but not in the rest interval) and between 4 p.m. and 5-30 p.m. In exceptional circumstances., such additional readings and between such hours, as the Inspector may specify, shall be taken. The temperature shall be entered in a Humidity Register as nearly as possible in Form No.5., maintained in the factory. At the end of each month, the persons who have taken the readings shall sign the Register and certify the correctness of the entries. The register shall be maintained with up-to-date entries and kept available to the Inspector for examination at all hours during working of the factory.